Supreme Court - Daily Orders
The Kelvin Jute Co.Ltd.Wors.P.F.. And ... vs Krishna Kumar Agarwala . And Ors. on 27 April, 2017
Bench: Kurian Joseph, R. Banumathi
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ITEM NO.1 COURT NO.7 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 9 &10/2016 in Civil Appeal No(s). 2591/2006
THE KELVIN JUTE CO.LTD.WORS.P.F.& ORS. Appellant(s)
VERSUS
KRISHNA KUMAR AGARWALA & ORS. Respondent(s)
(for directions and office report)
WITH
I.A. No. 6 of 2016 in C.A. No. 2593/2006
(For directions and Office Report)
Date : 27/04/2017 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MRS. JUSTICE R. BANUMATHI
Counsel for the
parties Mr. Sudhir Chandra, Sr. Adv.
Mr. Bhaskar Gupta, Sr. Adv.
Mr. V. Giri, Sr. Adv.
Mr. Parijat Sinha, Adv.
Mr. C. K. Jain, Adv.
Ms. Reshmi Rea Sinha, Adv.
Mr. Anirban Sen, Adv.
Mr. Gaurav Ghosh, Adv.
Mr. Rudra Dutta, Adv.
Mr. Sanjiv Sen, Sr. Adv.
Mr. Kailash Chand, Adv.
Dr. Kailash Chand, Adv.
Mr. Krishnan Venugopal, Adv.
Mr. P. V. Saravana Raja, Adv.
Mr. Gopal Sankaranarayanan, Adv.
Mr. Zeeshan Diwan, Adv.
Mr. Satish Vig, Adv.
Signature Not Verified
Mr. S.N. Mitra, Adv.
Digitally signed by
JAYANT KUMAR ARORA
Date: 2017.04.29
13:08:36 IST
Reason:
Mr. Rahul Gupta, Adv.
Mr. Dipak Kumar Jena, Adv.
Mr. Rahul Gupta, Adv.
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Mr. Snehasish Mukherjee, Adv.
Ms. Aruna Gupta, Adv.
UPON hearing counsel the Court made the following
O R D E R
List on 26.07.2017 on top of the list, subject to overnight part heard.
The Provident Fund Commissioner is free to file his affidavit in the meantime.
(Jayant Kumar Arora) (Renu Diwan) Court Master Assistant Registrar