Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 279] [Entire Act] Union of India - Subsection Section 279(2) in The Indian Succession Act, 1925 (2)The Court to which any such application is made under the proviso to section 273 may, if it thinks fit, reject the same.
