Delhi High Court - Orders
Manish Mittal & Ors vs Securities And Exchange Board Of India & ... on 30 January, 2019
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) No. 10982/2018
MANISH MITTAL & ORS ..... Petitioners
Through: Ms. Soumya Dutta, Adv.
versus
SECURITIES AND EXCHANGE BOARD OF INDIA & ORS
..... Respondents
Through: Mr. Neeraj Malhotra, Sr. Adv. with
Mr. Rachit Devgun, Adv.
Mr. Manish Goswami & Mr. Kaushik
Chaterjee, Advs. for R2.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 30.01.2019 At request of learned counsel for the petitioner, re-list the matter on 24th April, 2019.
ANUP JAIRAM BHAMBHANI, J. JANUARY 30, 2019/uj