Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act] Union of India - Subsection Section 93(2)(i) in The Central Motor Vehicles Rules, 1989 (i)in the case of motor vehicle other than transport vehicle having not more than two axles, 6.5 metres;