Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(e) in United Nations Convention Against Illicit Traffic In Narcotic Drugs And Psychotropic Substance, 1988 (e)The fact that the offender holdS a public office and that the offence Is connected with the office m question.
