Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Nagaland - Subsection Section 28(l) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006 (l)Maintenance of discipline among the students of the University or a constituent college and affiliated college and;
