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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 2(bw) in Telecom Commercial Communications Customer Preference Regulations, 2018

(bw)"Unsolicited commercial communication or UCC" means any commercial communication that is neither as per the consent nor as per registered preference(s) of recipient, but shall not include: