Rajasthan High Court - Jodhpur
Jasawant Singh Solanki vs State Of Rajasthan And Ors on 19 October, 2022
Author: Rekha Borana
Bench: Rekha Borana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 11821/2017
Jasawant Singh Solanki
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
For Petitioner(s) : Mr. Vikram Singh Bhati
For Respondent(s) : Mr. Salil Trivedi
HON'BLE MS. JUSTICE REKHA BORANA
Order 19/10/2022 Learned counsel for the petitioner submits that because of the subsequent events, the petition has rendered infructuous.
In view of the submissions made, the present petition is dismissed as having become infructuous.
The stay application also stand dismissed.
(REKHA BORANA),J 53-AnilKC/-
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