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Rajasthan High Court - Jodhpur

Jasawant Singh Solanki vs State Of Rajasthan And Ors on 19 October, 2022

Author: Rekha Borana

Bench: Rekha Borana

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                   S.B. Civil Writ Petition No. 11821/2017

                                   Jasawant Singh Solanki
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan And Ors.
                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. Vikram Singh Bhati
                                   For Respondent(s)         :     Mr. Salil Trivedi



                                                  HON'BLE MS. JUSTICE REKHA BORANA

Order 19/10/2022 Learned counsel for the petitioner submits that because of the subsequent events, the petition has rendered infructuous.

In view of the submissions made, the present petition is dismissed as having become infructuous.

The stay application also stand dismissed.

(REKHA BORANA),J 53-AnilKC/-

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