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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Himachal Pradesh - Subsection

Section 6(c) in Municipal Council Una Door-to-Door Garbage Collection and Disposal Bye-laws, 2018

(c)Bins placed at designated place by Municipal Council/Nagar Panchayat or any hired agency should motivate people to practice waste segregation and it should be placed as per Solid Waste Management Rule, 2016 having colour coding for different types of waste.