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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2)(a) in The Terrorist And Disruptive Activities (Prevention) Act, 1987

(a)regulating the conduct of persons in respect of areas the control of which is considered necessary or expedient and the removal of such persons from such areas;