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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

Daman and Diu - Subsection

Section 37(1)(c) in The Daman And Diu Panchayat Regulation, 2012

(c)public channels, water courses, wells, ponds, tanks (except irrigation tanks under the control of the Government), public reservoirs (except water treatment plants under the control of the Government), cisterns, fountains, aqueducts and any adjacent land (not being private property) appertaining to any public tanks or ponds, and lands appertaining thereto;