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Rajasthan High Court - Jaipur

Royal Multisport Private Limited vs Union Of India on 13 December, 2022

Bench: Pankaj Mithal, Shubha Mehta

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Civil Writ Petition No. 17525/2022

                                   Royal Multisport Private Limited
                                                                                                        ----Petitioner
                                                                         Versus
                                   Union Of India
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Rohan Shah (through VC) Mr. Siddharth Ranka For Respondent(s) : Mr. Kinshuk Jain, Sr. Standing counsel for CSGT respondent Nos.1, 6 & 7 Mr. Ayush Singh & Mr. Akshay Singh for Mr. Punit Singhvi HON'BLE THE CHIEF JUSTICE MR. PANKAJ MITHAL HON'BLE MRS. JUSTICE SHUBHA MEHTA Order 13/12/2022 Learned counsel appearing for respondent Nos.1, 6 & 7 prays for and is allowed three weeks' time for filing counter affidavit.

Respondent Nos.2, 3 & 4 have already filed counter affidavit to which learned counsel for the petitioner want to file rejoinder which shall be filed within three weeks.

List this matter on 18.01.2023.

(SHUBHA MEHTA),J (PANKAJ MITHAL),CJ ANIL KUMAR GOYAL /Charu/14 (Downloaded on 18/12/2022 at 12:07:16 AM) Powered by TCPDF (www.tcpdf.org)