Rajasthan High Court - Jaipur
Royal Multisport Private Limited vs Union Of India on 13 December, 2022
Bench: Pankaj Mithal, Shubha Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 17525/2022
Royal Multisport Private Limited
----Petitioner
Versus
Union Of India
----Respondent
For Petitioner(s) : Mr. Rohan Shah (through VC) Mr. Siddharth Ranka For Respondent(s) : Mr. Kinshuk Jain, Sr. Standing counsel for CSGT respondent Nos.1, 6 & 7 Mr. Ayush Singh & Mr. Akshay Singh for Mr. Punit Singhvi HON'BLE THE CHIEF JUSTICE MR. PANKAJ MITHAL HON'BLE MRS. JUSTICE SHUBHA MEHTA Order 13/12/2022 Learned counsel appearing for respondent Nos.1, 6 & 7 prays for and is allowed three weeks' time for filing counter affidavit.
Respondent Nos.2, 3 & 4 have already filed counter affidavit to which learned counsel for the petitioner want to file rejoinder which shall be filed within three weeks.
List this matter on 18.01.2023.
(SHUBHA MEHTA),J (PANKAJ MITHAL),CJ ANIL KUMAR GOYAL /Charu/14 (Downloaded on 18/12/2022 at 12:07:16 AM) Powered by TCPDF (www.tcpdf.org)