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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(e) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013

(e)"Centre" in relation to the Institute means a unit of the Institute engaged in the activities, as specified under these Statutes;
(ea)[ "Controller of Examinations" means the Controller of Examinations of the Institute as referred to in clause (c) of section 21 of the Act; [Inserted by Notification No. G.S.R. 507(E), dated 10.5.2016 (w.e.f. 18.6.2013).]
(eb)"Dean" means the Dean of a School of the Institute;
(ec)"Division" means a unit of the Institute engaged in activities as specified in the Statutes;]