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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(3) in The Standards of Weights and Measures (Enforcement) Act, 1985

(3)The provisions of section 102 of the Code of Criminal Procedure, 1973 (2 of 1974), shall apply to every seizure made under this section.