Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Bihar - Subsection Section 22(6) in The Bihar Panchayat Raj Act, 2006 (6)Maintenance of essential statistics of village(s).(ii)Agriculture, including Agriculture Extension.-(1) Promotion and development of agriculture and horticulture;
