Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 2 in The Insecticides (Amendment) Act, 2000

2. Amendment of section 21.- In the Insecticides Act, 1968 (46 of 1968 ) (hereinafter referred to as the principal Act), in section 21, in sub- section 1, in clause (d), for the word" twenty", the word" thirty" shall be substituted.