Supreme Court - Daily Orders
George Joseph @ Varkey Joseph vs Thomman Thomas on 11 March, 2016
Bench: Madan B. Lokur, N.V. Ramana
ITEM NO.34 COURT NO.8 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).6438-6439/2016
(Arising out of impugned final judgment and order dated 04/12/2015
in CRP No. 427/2013 and CRP No. 491/2012 passed by the High Court
of Kerala at Ernakulam)
GEORGE JOSEPH @ VARKEY JOSEPH Petitioner(s)
VERSUS
THOMMAN THOMAS & ANR. Respondent(s)
(with interim relief)
Date : 11/03/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. Shinoj K. Naraynan, Adv.
Mr. K. Rajeev, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed.
(SANJAY KUMAR-I) (JASWINDER KAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2016.03.11
16:58:49 IST
Reason: