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Supreme Court - Daily Orders

George Joseph @ Varkey Joseph vs Thomman Thomas on 11 March, 2016

Bench: Madan B. Lokur, N.V. Ramana

     ITEM NO.34                             COURT NO.8             SECTION XIA

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

          Petition(s) for Special Leave to Appeal (C)           No(s).6438-6439/2016

     (Arising out of impugned final judgment and order dated 04/12/2015
     in CRP No. 427/2013 and CRP No. 491/2012 passed by the High Court
     of Kerala at Ernakulam)

     GEORGE JOSEPH @ VARKEY JOSEPH                                  Petitioner(s)

                                                   VERSUS

     THOMMAN THOMAS & ANR.                                          Respondent(s)

     (with interim relief)

     Date : 11/03/2016 These petitions were called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE MADAN B. LOKUR
                          HON'BLE MR. JUSTICE N.V. RAMANA

     For Petitioner(s)              Mr. Shinoj K. Naraynan, Adv.
                                    Mr. K. Rajeev, AOR


     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                               O R D E R

The special leave petitions are dismissed.




                         (SANJAY KUMAR-I)                       (JASWINDER KAUR)
                            AR-CUM-PS                            COURT MASTER




Signature Not Verified

Digitally signed by
SANJAY KUMAR
Date: 2016.03.11
16:58:49 IST
Reason: