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[Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act]

State of Uttar Pradesh - Subsection

Section 107(2)(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)in respect of those officers and servants who are immediately subordinate to the Mukhya Nagar Lekha Parikshak, in the Mukhya Nagar Lekha Parikshak, and