Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Himachal Pradesh - Subsection Section 50(b) in Himachal Pradesh Private Forests Act, 1954 (b)quarries any stone, or burns any lime or charcoal, or collects, subject to any manufacturing process,or removes any forest produce from a Controlled Forest; or
