Delhi High Court - Orders
Mrs. Asha Joshi vs Govt Of Nct Of Delhi & Ors on 20 December, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~57
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 17416/2022
MRS. ASHA JOSHI ..... Petitioner
Through: Ms. Nandita Rao, Advocate.
versus
GOVT OF NCT OF DELHI & ORS. ..... Respondents
Through: Ms. Avnish Ahlawat, Standing
Counsel with Mr. N.K. Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik and
Ms. Aliza Alam, Advocates for R-1 and R-3.
Mr. Sandeep Prabhakar, Mr. Anupam
Varma, Mr. Nikhil Sharma, Ms. manu
Tiwari and Mr. Vikas, Advocates for R-2.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 20.12.2022 C.M. APPL. 55450/2022 (Exemption) Allowed, subject to all just exceptions. Application stands disposed of. W.P.(C) 17416/2022 & C.M. APPL. 55451/2022 (stay) Issue notice.
Ms. Avnish Ahlawat, learned Standing Counsel accepts notice on behalf of Respondents No. 1 and 3.
Mr. Sandeep Prabhakar, learned counsel accepts notice on behalf of Respondent No. 2.
Counter affidavits be filed before the next date of hearing. List the matter along with W.P.(C) 7016/2016, and other connected batch of petitions coming up on 31.01.2023.
JYOTI SINGH, J DECEMBER 20, 2022/shivam Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:21.12.2022 16:52:22