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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Greater Bengaluru City Corporation -

Section 33(33) in Bangalore Mahanagara Palike Building Bye-laws 2003

33.1Erection on drains - No building or part of a building shall be erected over drains, sewer lines, water mains or underground electric mains or on any such other public property.