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[Cites 0, Cited by 0] [Section 105(2)] [Section 105] [Entire Act]

State of Manipur - Subsection

Section 105(2)(c) in The Manipur Panchayati Raj Act, 1994

(c)the manner for filing an appeal against the order of the authority publishing the Electoral Rolls as referred to in sub-section (5) of section 13;