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[Cites 0, Cited by 0] [Section 3A] [Entire Act]

State of Karnataka - Subsection

Section 3A(8) in Karnataka Panchayat Raj Act, 1993

(8)The officers of the Grama Panchayat shall attend the meetings of the Grama Sabha as may be required by the Adhyaksha and an officer specifically nominated by the Grama Panchayat as convener of the Grama Sabha meeting shall assist in convening and conducting its meetings and recording its decisions in a minute book and also in taking follow up action thereon.