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Lok Sabha Debates

Introduction Of The Slums And Jhuggi-Jhopri Areas (Basic Amenities And ... on 23 November, 2001

Title: Introduction of the Slums and Jhuggi-Jhopri Areas (Basic Amenities and Clearance) Bill, 2001.

15.33 hrs. SHRI RAMDAS ATHAWALE (PANDHARPUR): Sir, I beg to move for leave to introduce a Bill to provide for the basic minimum amenities of water, electricity, sanitation and health facilities in slums and Jhuggi-Jhopri clusters and for the clearance of such areas in larger public interest and for maters connected therewith or incidental thereto.

MR. CHAIRMAN : The question is :

"That leave be granted to introduce a Bill to provide for the basic minimum amenities of water, electricity, sanitation and health facilities in slums and Jhuggi-Jhopri clusters and for the clearance of such areas in larger public interest and for maters connected therewith or incidental thereto." The motion was adopted.
 
SHRI RAMDAS ATHAWALE : I introduce the Bill.
 
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* Published in the Gazette of India, Extraordinary, Part-II, Section-2, dated 23.11.2001