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State of Gujarat - Section

Section 42A in The Gujarat University Act, 1949

42A. [ Eligibility for enrolment without passing examination in English. [Section 42A was inserted by Gujarat 6 of 1973, section 44.]

- No student shall be ineligible for enrolment as a student of the University merely on the ground that he has not passed the examination, which he is required to pass for such enrolment, with English as one of its subjects.]