Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 98(2)] [Section 98] [Entire Act]

Union of India - Subsection

Section 98(2)(aa) in The Tripura Land Revenue And Land Reforms Act, 1960

(aa)the procedure for the attachment and sale of property and the confirmation and the setting aside of sales of immovable property under Chapter VII;