Section 31 in The U.P. Excise Licences (Tender-Cum-Auction) Rules, 1991
31. Price of the intoxicants.
- For lifting the intoxicants from the Bonded Warehouse the licensee, apart from paying the bid-money in the manner specified in sub-rule (2), Rule 24 shall have to pay the price of the intoxicants as fixed by Excise Commissioner or as prevalent at that time.
