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[Cites 0, Cited by 0] [Section 158] [Entire Act]

State of Bihar - Subsection

Section 158(ii) in Bihar Chaukidari Manual

(ii)These two classes shall be further sub-divided into groups of 20 or any less number of chaukidars. Each chaukidar shall have his groups number and his individual number in that group. The odd and even numbers of each group shall attend on separate days in each week's (or in each alternate week's in the case of groups parding once a fortnight) to be fixed by the Superintendent of Police with reference to local conditions. Such as hat-days, etc. Where there are two or more chaukidars in a village, they should attend alternately, so that there may always be one chaukidar present in the village. On the day fixed for pay parades all the chaukidars shall attend at the thana.