Punjab-Haryana High Court
Anil Kumar vs Devender Singh And Ors on 9 December, 2014
Bench: Surya Kant, Raj Mohan Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.4637 of 2013
Date of Decision:09.12.2014
Anil Kumar ......Petitioner
Versus
Devender Singh & others .....Respondents
CORAM: HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE RAJ MOHAN SINGH
Present: Mr. Rajneesh Chadwal, Advocate
for the petitioner.
Mr. D.S. Patwalia, Senior Advocate with
Mr. Kannan Malik, Advocate
for respondent No.1.
Mr. Sanjeev Sharma, Advocate &
Mr. Aman Sharma, Advocate
for UT Administration.
****
1. Whether Reporters of local papers may be allowed to see the
judgment ?
2. To be referred to the Reporters or not ?
3. Whether the judgment should be reported in the Digest?
SURYA KANT, J. (ORAL)
For detailed order, see order of even date passed in CWP No.3682 of 2013 titled as Ram Mehar & others Versus Devender Singh & others.
(SURYA KANT)
JUDGE
09.12.2014 (RAJ MOHAN SINGH)
Atik JUDGE
MOHMED ATIK
2014.12.12 11:53
I attest to the accuracy and
authenticity of this document