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Punjab-Haryana High Court

Anil Kumar vs Devender Singh And Ors on 9 December, 2014

Bench: Surya Kant, Raj Mohan Singh

                                IN THE HIGH COURT OF PUNJAB AND HARYANA
                                             AT CHANDIGARH

                                                             CWP No.4637 of 2013
                                                             Date of Decision:09.12.2014


                    Anil Kumar                                         ......Petitioner

                                                    Versus

                    Devender Singh & others                            .....Respondents

                    CORAM: HON'BLE MR. JUSTICE SURYA KANT
                           HON'BLE MR. JUSTICE RAJ MOHAN SINGH

                    Present: Mr. Rajneesh Chadwal, Advocate
                             for the petitioner.

                                 Mr. D.S. Patwalia, Senior Advocate with
                                 Mr. Kannan Malik, Advocate
                                 for respondent No.1.

                                 Mr. Sanjeev Sharma, Advocate &
                                 Mr. Aman Sharma, Advocate
                                 for UT Administration.

                                   ****
                    1.           Whether Reporters of local papers may be allowed to see the
                                 judgment ?
                    2.           To be referred to the Reporters or not ?
                    3.           Whether the judgment should be reported in the Digest?

                    SURYA KANT, J. (ORAL)

For detailed order, see order of even date passed in CWP No.3682 of 2013 titled as Ram Mehar & others Versus Devender Singh & others.



                                                                   (SURYA KANT)
                                                                      JUDGE



                    09.12.2014                                  (RAJ MOHAN SINGH)
                    Atik                                              JUDGE


MOHMED ATIK
2014.12.12 11:53
I attest to the accuracy and
authenticity of this document