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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(2) in Gujarat Special Investment Region Act, 2009

(2)The State Government may form or designate a Nodal Company out of the project development agencies and companies mentioned in subsection (1), to act as the project development agency for projects relating to all the Special Investment Regions in the State.