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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of West Bengal - Subsection

Section 43(1)(a) in West Bengal Children Act, 1959

(a)knowingly assists or induces, directly or indirectly, a juvenile delinquent or other child to escape from a reception home, or a reformatory, industrial or borstal school or from the custody of the person under whom he is placed by an order under this Act; or