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[Cites 0, Cited by 0] [Section 94(3)] [Section 94] [Entire Act]

Union of India - Subsection

Section 94(3)(a) in The Central Reserve Police Force Rules, 1955

(a)Initial uniform grant of Rs. 900 (Rs. 450 initially, the amount of Rs. 200 paid to them as deputationists being deducted from this amount, the balance of Rs. 450 being paid after they have completed 3 years' service thereafter).