Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 63 in The U.P. Co-operative Societies Rules, 1968

63.

A member of a co-operative society shall cease to be such member on-
(i)his death,
(ii)his removal or expulsion from the society,
(iii)his withdrawal from membership, or
(iv)retirement, transfer or forfeiture of all the shares held by him.