Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Madhya Pradesh - Subsection Section 10(e) in The Water (Prevention and Control of Pollution) (Consent) Madhya Pradesh Rules, 1975 (e)Steps to be taken by the applicant to prevent recurrence of condition of non-compliance.
