Section 123(1)(d) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 123(1)] [Section 123] [Entire Act]

(d)any other matter referred to in Section 140 which the State Government requires by rule to be specified.

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