Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Uttarakhand - Subsection Section 29(a) in Himalayan Garhwal University Act, 2016 (a)Transaction of business of the Authorities of the University and procedure of constitution of such units, which is not specified in this Ordinance;
