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[Section 35]
[Entire Act]
Union of India - Subsection
Section 35(5) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019
| Year | O&M Expenses |
| FY 2019-20 | 31.15 |
| FY 2020-21 | 32.24 |
| FY 2021-22 | 33.37 |
| FY 2022-23 | 34.54 |
| FY 2023-24 | 35.76 |