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State of Assam - Section

Section 1 in The Assam Health Establishments Act, 1993

1. Short title extent and commencement.

(1)This Act be called the Assam Health Establishments Act, 1993.
(2)It shall extent to the whole of the State of Assam.
(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.