Bombay High Court
Udharam Ammumal Parwani vs Union Of India And Ors on 3 May, 2024
Author: Amit Borkar
Bench: Amit Borkar
Board Sr.No.:-229
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 8065 OF 2004
Udharam Ammumal Parwani ....PETITIONER
V/S
Union Of India And Ors. ....RESPONDENT
WITH WRIT PETITION NO. 9397 OF 2004 Udharam A. Parwani ....PETITIONER V/S Union Of India And Ors. ....RESPONDENT Mr. S.P. Kanuga for Petitioner Mr. T.J. Pandian for Respondent Nos. 1 to 3.
CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J
DATE : 3rd May, 2024
P.C. :
The Registry to verify and place the matter before the appropriate Court.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 03/05/2024 ::: Downloaded on - 16/05/2024 11:06:00 :::