Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(1)(a) in Rajasthan Municipalities Act, 2009

(a)that on the date of election a returned candidate was not qualified, or was disqualified, to be chosen to fill the seat under this Act, or