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[Cites 0, Cited by 0] [Section 221(2)] [Section 221] [Entire Act]

State of Gujarat - Subsection

Section 221(2)(b) in The Gujarat Provincial Municipal Corporations Act, 1949

(b)to attend personally or by an agent duly authorised by him in that behalf on such day and at such time and place as shall be specified in such notice and show cause as aforesaid.