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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of Andhra Pradesh - Subsection

Section 32(3)(e) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

(e)Depending on the number of parent members who have to, cast their votes, the timings for. the elections shall be decided, and announced, to all the members and also displayed on the Notice Board ;