Section 33A in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981
33A. [ Regulation of supply and purchase of cane grown in and outside the reserve area. [Inclusion of a new Section 33A in the Bihar Act 37 of 1982.]
- The State Government, in order to maintain the supply of sugarcane, regulate the following by order in the official gazette-(i)Distribution, sale or purchase of cane grown in the reserved area,(ii)Distribution, sale or purchase of cane grown outside the reserved area.]
