Supreme Court - Daily Orders
Surjit Singh vs Ex Capt Naib Singh on 15 September, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
ITEM NO.30 COURT NO.2 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23008/2017
(Arising out of impugned final judgment and order dated 09-08-2017
in CWP No. 17634/2017 passed by the High Court Of Punjab & Haryana
At Chandigarh)
SURJIT SINGH & ORS. Petitioner(s)
VERSUS
EX CAPT NAIB SINGH & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.84599/2017-EXEMPTION FROM FILING
O.T.)
Date : 15-09-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Pankaj Jain,Adv.
Mr. vinay Goel,Adv.
Mr. P. N. Puri, AOR
Mr. Dhiraj,Adv.
Mrs. Reeta Dewan Puri,Adv.
Mr. Sudershan Goel,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed. Pending application(s), if any, stand disposed of.
(OM PARKASH SHARMA) (RAJINDER KAUR)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
DEEPAK MANSUKHANI
Date: 2017.09.18
14:55:29 IST
Reason: