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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Parvinder Kaur vs Smt. Gurpreet Kaur Sapra,Deputy ... on 3 April, 2019

       IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                                        COCP No.98 of 2019
                                        Date of Decision: 03.04.2019

Parvinder Kaur
                                                          .... Petitioner(s).
                  Versus

Smt.Gurpreet Kaur Sapra, and others.
                                                          ....Respondent(s).

CORAM: HON'BLE MS.JUSTICE NIRMALJIT KAUR
                ****

Present:    Mr.Munish Bhardwaj, Advocate for the petitioner(s).

            Mr.Kanisth Ganeriwala, AAG, Punjab.

                               ***
NIRMALJIT KAUR, J.

For orders, see judgement of even date passed in COCP No.1 of 2019 in Gurwinder Kaur and others Vs. Balwinder Singh and another."

(NIRMALJIT KAUR) April 03, 2019 JUDGE rama 1 of 1 ::: Downloaded on - 14-04-2019 12:55:55 :::