Punjab-Haryana High Court
Parvinder Kaur vs Smt. Gurpreet Kaur Sapra,Deputy ... on 3 April, 2019
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
COCP No.98 of 2019
Date of Decision: 03.04.2019
Parvinder Kaur
.... Petitioner(s).
Versus
Smt.Gurpreet Kaur Sapra, and others.
....Respondent(s).
CORAM: HON'BLE MS.JUSTICE NIRMALJIT KAUR
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Present: Mr.Munish Bhardwaj, Advocate for the petitioner(s).
Mr.Kanisth Ganeriwala, AAG, Punjab.
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NIRMALJIT KAUR, J.
For orders, see judgement of even date passed in COCP No.1 of 2019 in Gurwinder Kaur and others Vs. Balwinder Singh and another."
(NIRMALJIT KAUR) April 03, 2019 JUDGE rama 1 of 1 ::: Downloaded on - 14-04-2019 12:55:55 :::