Section 15(1)(b) in The Punjab State Agricultural Marketing Board and Market Committees Employees Provident Fund and Gratuity Rules, 1965

[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

(b)who voluntarily resigns from the service of the competent authority, provided he has put in at least 10 years service; or

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