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Bombay High Court

Prakash Shivandas Pamnani vs Shrichand Aswani And Ors on 26 June, 2023

Author: N.R. Borkar

Bench: N.R. Borkar

                                                                     24-WP-7593-23.odt


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CIVIL APPELLATE JURISDICTION
             CIVIL WRIT PETITION NO. 7593 OF 2023
 Shrichand Aswani                             ...Petitioner
         Versus
 Minister of Co-operation Thr. Chief
 Secretary (Co-operation and Marketing) and ors.             ...Respondents
                                 WITH
                 INTERIM APPLICATION NO. 12912 OF 2023
                                  AND
             CIVIL WRIT PETITION NO. 7563 OF 2023
 Dhanraj Aswani                               ...Petitioner
         Versus
 Minister of Co-operation Thr. Chief
 Secretary (Co-operation and Marketing) and ors.             ...Respondents
                                  .........
 Mr. Vineet Naik, Senior Advocate a/w Mr. Amod Eklaspur a/w Ms. Minal
 Chandnani a/w Mr. Prashant Kengage a/w Mr. Zoheb Merchant for the
 Petitioner in WP/7593/2023.
 Mr. Nikhil Sakhardande, Senior Advocate a/w Ms. Minal Chandnani a/w
 Mr. Prashant Kengage a/w Mr. Zoheb Merchant for the Petitioner in
 WP/7563/2023.
 Mr. P. G. Sawant, AGP for the Respondent/ State.
 Mr. Siddheshwar N. Biradar for Respondent No. 6 in both Petitions.
 Mr. Ravi Kadam, Senior Advocate a/w Mr. Shantanu Phanse and Ms. Ilsa
 Shaikh i/b Mr. S. Bedekar Respondent No. 7 in both Petitions.
 Mr. Ranjit A. Thorat, Senior Advocate a/w Mr. S. S. Salunkhe for
 Respondent Nos. 8 & 12 in both Petitions.
 Mr. P. B. Gujar for Respondent No. 13.


 MJ Jadhav                                                               1 / 2




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 Mr. T. D. Deshmukh a/w Mr. Sagar Kursija i/b Ms. Deepali Kedar for
 Respondent No. 14.
 Mr. Uday Warunjikar i/b Mr. Jenish Jain for the Intervenor in
 IA/12912/2023.
                             .........
                                       CORAM : N.R. BORKAR, J.

DATED : 26 JUNE 2023 P.C. :-

List on 10 July 2023 (HOB).

2. The petitioners are at liberty to file rejoinder, if any, by the next date.

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