Bombay High Court
Prakash Shivandas Pamnani vs Shrichand Aswani And Ors on 26 June, 2023
Author: N.R. Borkar
Bench: N.R. Borkar
24-WP-7593-23.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL WRIT PETITION NO. 7593 OF 2023
Shrichand Aswani ...Petitioner
Versus
Minister of Co-operation Thr. Chief
Secretary (Co-operation and Marketing) and ors. ...Respondents
WITH
INTERIM APPLICATION NO. 12912 OF 2023
AND
CIVIL WRIT PETITION NO. 7563 OF 2023
Dhanraj Aswani ...Petitioner
Versus
Minister of Co-operation Thr. Chief
Secretary (Co-operation and Marketing) and ors. ...Respondents
.........
Mr. Vineet Naik, Senior Advocate a/w Mr. Amod Eklaspur a/w Ms. Minal
Chandnani a/w Mr. Prashant Kengage a/w Mr. Zoheb Merchant for the
Petitioner in WP/7593/2023.
Mr. Nikhil Sakhardande, Senior Advocate a/w Ms. Minal Chandnani a/w
Mr. Prashant Kengage a/w Mr. Zoheb Merchant for the Petitioner in
WP/7563/2023.
Mr. P. G. Sawant, AGP for the Respondent/ State.
Mr. Siddheshwar N. Biradar for Respondent No. 6 in both Petitions.
Mr. Ravi Kadam, Senior Advocate a/w Mr. Shantanu Phanse and Ms. Ilsa
Shaikh i/b Mr. S. Bedekar Respondent No. 7 in both Petitions.
Mr. Ranjit A. Thorat, Senior Advocate a/w Mr. S. S. Salunkhe for
Respondent Nos. 8 & 12 in both Petitions.
Mr. P. B. Gujar for Respondent No. 13.
MJ Jadhav 1 / 2
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24-WP-7593-23.odt
Mr. T. D. Deshmukh a/w Mr. Sagar Kursija i/b Ms. Deepali Kedar for
Respondent No. 14.
Mr. Uday Warunjikar i/b Mr. Jenish Jain for the Intervenor in
IA/12912/2023.
.........
CORAM : N.R. BORKAR, J.
DATED : 26 JUNE 2023 P.C. :-
List on 10 July 2023 (HOB).
2. The petitioners are at liberty to file rejoinder, if any, by the next date.
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