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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Haryana - Subsection

Section 43(2)(g) in Faridabad Complex (Regulation and Development) Act, 1971

(g)the ventilation of rooms, the position and dimensions of rooms or projections beyond the outer face of external walls of a building and of doors or windows;