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[Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act]

State of Madhya Pradesh - Subsection

Section 55(3)(a) in The M.P. Vat Act, 2002

(a)require the dealer to produce before him any accounts, registers or documents relevant to his business or to furnish such other information as he may deem fit for scrutiny, or