Madhya Pradesh High Court
Datar Singh vs The State Of Madhya Pradesh on 3 March, 2022
Author: Rajeev Kumar Shrivastava
Bench: Rajeev Kumar Shrivastava
1 The High Court Of Madhya Pradesh CRA No. 8023 of 2021 (DATAR SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH) Gwalior, Dated : 03-03-2022 List along with Cr.R. No.412/2022.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE Shubhankar Digitally signed by SHUBHANKAR MISHRA Date: 2022.03.03 16:49:47 +05'30'